Section 19 — Instruments payable on demand.
Negotiable Instruments Act, 1881
A promissory note or bill of exchange, in which no time for payment is specified, and a cheque, are payable on demand.Open in Lexace · Ask the AI about this section
A promissory note or bill of exchange, in which no time for payment is specified, and a cheque, are payable on demand.Open in Lexace · Ask the AI about this section