LexSection 126 — For the payment of the amount of a decree by instalments
Limitation Act, 1963
For the payment of the amount of a decree by instalments. Thirty days. The date of the decree.Open in Lexace · Ask the AI about this section
For the payment of the amount of a decree by instalments. Thirty days. The date of the decree.Open in Lexace · Ask the AI about this section