LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 125 — To record an adjustment or satisfaction of a decree

Limitation Act, 1963
To record an adjustment or satisfaction of a decree. Thirty days. When the payment or adjustment is made.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›