Section 270 — Modes of winding up.
Companies Act, 2013
1 [270.Winding up by Tribunal. -- The provisions of Part I shall apply to the winding up of a company by the Tribunal under this Act.]Open in Lexace · Ask the AI about this section
1 [270.Winding up by Tribunal. -- The provisions of Part I shall apply to the winding up of a company by the Tribunal under this Act.]Open in Lexace · Ask the AI about this section