Section 269 — Rehabilitation and Insolvency Fund.
Companies Act, 2013
[Rehabilitation and insolvency fund.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section
[Rehabilitation and insolvency fund.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section