LexSection 15 — [Omitted.].
The Central Sales Tax Act, 1956
[Restrictions and conditions in regard to tax on sales or purchases of declared goods.] Omitted by s. 15, ibid. (w.e.f. 1-7-2017).Open in Lexace · Ask the AI about this section
[Restrictions and conditions in regard to tax on sales or purchases of declared goods.] Omitted by s. 15, ibid. (w.e.f. 1-7-2017).Open in Lexace · Ask the AI about this section