LexSection 14 — [Omitted.].
The Central Sales Tax Act, 1956
[Certain goods to be of special importance in inter-State trade or commerce.] Omitted by the Taxation Laws (Amendment) Act, 2017 (18 of 2017), s. 14 (w.e.f. 1-7-2017).Open in Lexace · Ask the AI about this section