Section 76I — Omitted..
The Customs Act,1962
[ Drawback on goods admitted to a special economic zone .] Omitted by s. 99, ibid. (w.e.f. 11-5- 2007) .Open in Lexace · Ask the AI about this section
[ Drawback on goods admitted to a special economic zone .] Omitted by s. 99, ibid. (w.e.f. 11-5- 2007) .Open in Lexace · Ask the AI about this section