Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 76H — Omitted..

The Customs Act,1962

[ Goods utilised with a special economic zone .] Omitted by s. 99, ibid. (w.e.f. 11-5-2007) .

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›