Section 33A — Chapter not to apply to Ayurvedic, Siddha or Unani drugs.
The Drugs and Cosmetics Act, 1940
1 [33A. Chapter not to apply to Ayurvedic, Siddha or Unani drugs.-- Save as otherwise provided in this Act, nothing contained in this Chapter shall apply to 2 [Ayurvedic, Siddha or Unani] drugs.]Open in Lexace · Ask the AI about this section