Section 33B — Application of Chapter IVA

The Drugs and Cosmetics Act, 1940
1 [33B. Application of Chapter IVA.-- This Chapter shall apply only to 2 [Ayurvedic, Siddha and Unani] drugs.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.