Section 15 — Chief Rector.
The Aligarh Muslim University Act, 1920
1 [15. Chief Rector.-- The Governor of the State of Uttar Pradesh shall be Chief Rector of the University.]Open in Lexace · Ask the AI about this section
1 [15. Chief Rector.-- The Governor of the State of Uttar Pradesh shall be Chief Rector of the University.]Open in Lexace · Ask the AI about this section