The following shall be officers of the University:-- (1) The Chancellor, (2) The Pro-Chancellor, (3) The Vice-Chancellor, 1 *** 2 * * * * * 3 [(3A) The Pro-Vice-Chancellor, if any; 4 [ 5 [(3B) The Honorary Treasurer;] 6 [(3C)] The Registrar; 6 [(3D)] The Finance Officer;] 6 [(3E)] The Deans of the Faculties; and] 7 [(4)] Such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section
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