Section 12 — Powers of Branch Committees.
The Indian Red Cross Society Act, 1920
Subject to the provisions of rules made under section 1 [and the powers of supervision exercisable by the Managing Body thereunder], each Branch Committee shall have all power 2 *** to receive gifts and expend all monies received by it for its purposes, either directly or through other societies or bodies.Open in Lexace · Ask the AI about this section