The Indian Red Cross Society Act, 1920

18 sections.

Official Hindi (PDF) ↗

• Section 1 — Short title.
• Section 2 — Constitution of Indian Red Cross Society.
• Section 3 — Appointment of Managing Body.
• Section 4 — Incorporation.
• Section 4A — President of the Society.
• Section 4B — Composition of Managing Body.
• Section 4C — Secretary General and Treasurer of the Society.
• Section 4D — Powers and functions of the Chairman and Vice-Chairman.
• Section 4E — Powers of the President to supersede the Managing Body.
• Section 5 — Power to make rules.
• Section 6 — Dissolution and transfer of property of Joint War Committee.
• Section 7 — Purposes to which funds of Society may be applied.
• Section 8 — Constitution of Branch Committees.
• Section 9 — Affiliation of other Societies.
• Section 10 — Decision of Managing Body as to purposes final .
• Section 11 — Receipt and use of gifts .
• Section 12 — Powers of Branch Committees.
• Section 13 — Transfer of property to Pakistan.