LexSection 16A — Pension or Provident Fund.
The Banaras Hindu University Act, 1915
1 [16A. Pension or Provident Fund.-- The University shall constitute for the benefit of its officers, teachers and other 2 [employees] such pension or provident fund 3 [or provide such insurance scheme] as it may deem fit in such manner and subject to such conditions as may be prescribed by the Statutes.]Open in Lexace · Ask the AI about this section