LexSection 16 — Recognition of degrees.
The Banaras Hindu University Act, 1915
The degrees, diplomas, certificates and other academic distinctions granted by the University, shall be recognized by 1 [the Central and State Governments] to the same extent and, in the same manner as the corresponding degrees, diplomas, certificates and other academic distinctions granted by any other University incorporated by 2 [a Central Act].Open in Lexace · Ask the AI about this section