Section 51 — Repealed..
The Prisoners Act, 1900
[ Power to make rules under this Part .] Repealed by the Prisoners (Attendance in Courts) Act, 1955 (32 of 1955), s .10.Open in Lexace · Ask the AI about this section
[ Power to make rules under this Part .] Repealed by the Prisoners (Attendance in Courts) Act, 1955 (32 of 1955), s .10.Open in Lexace · Ask the AI about this section