Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 50 — Repealed..

The Prisoners Act, 1900

[ Deposit of costs .] Repealed by s . 10, ibid.

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›