Section 1 — Short title and commencement.
The Births, Deaths and Marriages Registration Act, 1886
(1) This Act may be called the Births, Deaths and Marriages Registration Act, 1886; and (2) It shall come into force on such day 1 as the Central Government, by notification in the Official Gazette, directs. 2 * * * * *Open in Lexace · Ask the AI about this section
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