1 [ 2. Extent. --This Act extends 2 to the whole of India except 3 [the territories which, immediately before the 1st November, 1956, were comprised in Part B States].]Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.