Section 52N — [Omitted.].
The Insurance Act, 1938
1 [52N. [Special provisions for the dissolution of acquired insurers.] -- Omitted by s. 65, ibid. (w.e.f. 26-12-2014).]]Open in Lexace · Ask the AI about this section
1 [52N. [Special provisions for the dissolution of acquired insurers.] -- Omitted by s. 65, ibid. (w.e.f. 26-12-2014).]]Open in Lexace · Ask the AI about this section