Section 52M — [Omitted.].
The Insurance Act, 1938
1 [52M. [Procedure of the Tribunal.] -- Omitted by s. 65 ibid. (w.e.f. 26-12-2014).]Open in Lexace · Ask the AI about this section
1 [52M. [Procedure of the Tribunal.] -- Omitted by s. 65 ibid. (w.e.f. 26-12-2014).]Open in Lexace · Ask the AI about this section