Section 52J — [Omitted.].
The Insurance Act, 1938
1 [52J. [Compensation to be given to the acquired insurer.] -- Omitted by s. 65, ibid. (w.e.f. 26-12-2014).]Open in Lexace · Ask the AI about this section
1 [52J. [Compensation to be given to the acquired insurer.] -- Omitted by s. 65, ibid. (w.e.f. 26-12-2014).]Open in Lexace · Ask the AI about this section