Section 52-I — Omitted..
The Insurance Act, 1938
1 [52I. [Power of Central Government to make scheme.] -- Omitted by s. 65, ibid. (w.e.f. 26-12- 2014).]Open in Lexace · Ask the AI about this section
1 [52I. [Power of Central Government to make scheme.] -- Omitted by s. 65, ibid. (w.e.f. 26-12- 2014).]Open in Lexace · Ask the AI about this section