LexSection 17A — [Omitted.].
The Insurance Act, 1938
[This Act not to apply to preparation of accounts, etc., for periods prior to this Act coming into force.]-- Omitted by s. 21, ibid. (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
[This Act not to apply to preparation of accounts, etc., for periods prior to this Act coming into force.]-- Omitted by s. 21, ibid. (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section