Section 17 — [Omitted.].
The Insurance Act, 1938
[Exemption from certain provisions of the Indian Companies Act, 1913.]-- Omitted by s. 21, ibid. (w.e.f. 26-12-2014). .e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
[Exemption from certain provisions of the Indian Companies Act, 1913.]-- Omitted by s. 21, ibid. (w.e.f. 26-12-2014). .e.f. 26-12-2014).Open in Lexace · Ask the AI about this section