LexSection 122 — Repealed.
The Insurance Act, 1938
[Amendment of Schedule I. Act 9 of 1908.] --Rep. by s. 2 and the First Schedule ibid, (w.e.f. 17-9-1957).Open in Lexace · Ask the AI about this section
[Amendment of Schedule I. Act 9 of 1908.] --Rep. by s. 2 and the First Schedule ibid, (w.e.f. 17-9-1957).Open in Lexace · Ask the AI about this section