Section 121 — Repealed.
The Insurance Act, 1938
[Amendment of section 130, Act IV of 1882.] -- Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule (w.e.f. 17-9-1957).Open in Lexace · Ask the AI about this section
[Amendment of section 130, Act IV of 1882.] -- Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule (w.e.f. 17-9-1957).Open in Lexace · Ask the AI about this section