Section 28 — [Repealed.].
The Legal Practitioners Act, 1879
[ Agreements with clients .] Rep. by the Legal Practitioners (Fees) Act , 1926 (21 of 1926), s . 6.Open in Lexace · Ask the AI about this section
[ Agreements with clients .] Rep. by the Legal Practitioners (Fees) Act , 1926 (21 of 1926), s . 6.Open in Lexace · Ask the AI about this section