Section 27 — [Repealed.].
The Legal Practitioners Act, 1879
[ High Court and Chief Controlling Revenue-authority to fix fees on civil and revenueproceedings .] Rep. by the Advocates Act , 1961 (25 of 1961), s . 50 (5) ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section