LexSection 250 — Amendments of Act 32 of 1994.
The Insolvency and Bankruptcy Code, 2016.
The Finance Act, 1994 shall be amended in the manner specified in the Sixth Schedule.Open in Lexace · Ask the AI about this section
The Finance Act, 1994 shall be amended in the manner specified in the Sixth Schedule.Open in Lexace · Ask the AI about this section