LexSection 37 — Constitution of committees.
The Dr. Rajendra Prasad Central Agricultural University Act, 2016.
Where any authority of the University is given power by this Act or the Statutes to appoint Committees, such Committees shall, save as otherwise provided, consist of the members of the authority concerned and of such persons, if any, as the authority in each case may think fit.Open in Lexace · Ask the AI about this section