Section 36 — Disputes as to constitution of University authorities.
The Dr. Rajendra Prasad Central Agricultural University Act, 2016.
If any question arises as to whether any person has been duly appointed as, or is entitled to be, a member of any authority of the University, the matter shall be referred to the Visitor whose decision thereon shall be final.Open in Lexace · Ask the AI about this section
Lex