LexSection 3E — Establishment of Sindhu Central University.
The Central Universities Act, 2009
1 [3E. Establishment of Sindhu Central University.-- There shall be established a University, which shall be a body corporate, to be known as the Sindhu Central University, having its territorial jurisdiction extending to the whole of the Union territory of Ladakh, as specified in the First Schedule to this Act].Open in Lexace · Ask the AI about this section