Section 3D — Establishment of Central Tribal University of Andhra Pradesh.

The Central Universities Act, 2009
1 [ 3D. Establishment of Central Tribal University of Andhra Pradesh. There shall be established a Tribal University, which shall be a body corporate, to be known as the Central Tribal University of Andhra Pradesh, as specified in the First Schedule to this Act, to provide avenues of higher education and research facilities primarily for the tribal population of India.]

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