Section 1 — Short title and commencement.
The Rajiv Gandhi Institute of Petroleum Technology Act, 2007
(1) This Act may be called the Rajiv Gandhi Institute of Petroleum Technology Act, 2007. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.Open in Lexace · Ask the AI about this section
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