Section 2 — Declaration of Rajiv Gandhi Institute of Petroleum Technology as an institution of national importance.

The Rajiv Gandhi Institute of Petroleum Technology Act, 2007
Whereas the objects of the institution known as the Rajiv Gandhi Institute of Petroleum Technology, Jais, District--Rae Bareli, Uttar Pradesh are such as to make the institution one of national importance, it is hereby declared that the institution known as the Rajiv Gandhi Institute of Petroleum Technology is an institution of national importance.

Official Hindi (PDF) ↗

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