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Section 15 — Authentication of orders and decisions of National Biodiversity Authority.

The Biological Diversity Act, 2002
All orders and decisions of the National Biodiversity Authority shall be authenticated by the signature of the Chairperson 1 [or Member-Secretary] or any other member authorised by the National Biodiversity Authority in this behalf and all other instruments executed by the National Biodiversity Authority shall be authenticated by the 2 [signature of Member-Secretary or an officer] of the National Biodiversity Authority authorised by it in this behalf.

Official Hindi (PDF) ↗

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