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Section 14 — Officers and employees of National Biodiversity Authority.

The Biological Diversity Act, 2002
(1) The National Biodiversity Authority may appoint such officers and other employees as it considers necessary for the efficient discharge of its functions under this Act. (2) The terms and conditions of service of such officers and other employees of the National Biodiversity Authority shall be such as may be specified by regulations.

Official Hindi (PDF) ↗

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