LexSection 14 — Functions, powers and duties of Chairperson.
The National Institute of Fashion Technology Act, 2006
(1) The Chairperson shall ordinarily preside at the meetings of the Board and at the Convocations of the Institute. (2) The Chairperson shall exercise such other powers and perform such other duties as may be assigned to him by this Act or the Statutes.Open in Lexace · Ask the AI about this section