LexSection 13 — Functions of Senate.
The National Institute of Fashion Technology Act, 2006
Subject to the provisions of this Act, the Statutes and the Ordinances, the Senate of the Institute shall have the control and general regulation, and be responsible for the maintenance of standards of instruction, education and examination in the Institute and shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes.Open in Lexace · Ask the AI about this section