LexSection 31 — Omitted.
The Foreign Exchange Management Act, 1999
31. [Decision to be by majority.] Omitted by s . 165, ibid . ( w.e.f . 26-5-2017).Open in Lexace · Ask the AI about this section
31. [Decision to be by majority.] Omitted by s . 165, ibid . ( w.e.f . 26-5-2017).Open in Lexace · Ask the AI about this section