Section 30 — Omitted.
The Foreign Exchange Management Act, 1999
30. [Power of Chairperson to transfer cases.] Omitted by s . 165, ibid . ( w.e.f . 26-5-2017).Open in Lexace · Ask the AI about this section
30. [Power of Chairperson to transfer cases.] Omitted by s . 165, ibid . ( w.e.f . 26-5-2017).Open in Lexace · Ask the AI about this section