Section 24 — The Finance Committee.
The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
The constitution, powers and functions of the Finance Committee shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
The constitution, powers and functions of the Finance Committee shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section