Section 23 — The Board of Studies.
The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
The constitution, powers and functions of the Board of Studies shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
The constitution, powers and functions of the Board of Studies shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section