Section 108 — Omitted.
The Waqf Act, 1995
[ Special provision as to evacuee 1 [ waqf ] properties. ]--- Omitted by the Waqf (Amendment) Act, 2025 (14 of 2025), s. 45 (w.e.f. 08-04-2025) .]Open in Lexace · Ask the AI about this section
[ Special provision as to evacuee 1 [ waqf ] properties. ]--- Omitted by the Waqf (Amendment) Act, 2025 (14 of 2025), s. 45 (w.e.f. 08-04-2025) .]Open in Lexace · Ask the AI about this section