LexSection 107 — Application of Act 36 of 1963.
The Waqf Act, 1995
1 [ 107. Application of Act 36 of 1963.--- On and from the commencement of the Waqf (Amendment) Act, 2025, the Limitation Act, 1963 shall apply to any proceedings in relation to any claim or interest pertaining to immovable property comprised in a waqf.]Open in Lexace · Ask the AI about this section