Section 9A — The Chief Rector.
The Mizoram University Act, 2000
1 [9A. The Chief Rector. --The Governor of the state of Mizoram shall be the Chief Rector of the University.]Open in Lexace · Ask the AI about this section
1 [9A. The Chief Rector. --The Governor of the state of Mizoram shall be the Chief Rector of the University.]Open in Lexace · Ask the AI about this section