The following shall be the officers of the University:-- (1) the Vice-Chancellor; (2) the Pro-Vice-Chancellor; (3) the Deans of Schools; (4) the Registrar; (5) the Finance Officer; (6) the Librarian; and (7) such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.